Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 68] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 68(b) in Arunachal Pradesh Municipal Act, 2007

(b)a Sub-divisional Officer in the case of a Class 'C' Municipal council or Nagar Panchayat, as the case may be.