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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Maharashtra - Subsection

Section 18(b) in The Maharashtra Tapi Irrigation Development Corporation Act, 1997

(b)to plan, investigate, design, construct and manage the irrigation projects, and command area development; up to a water use of 326.26 TMC at 75% dependability and to help drip irrigation schemes through the Agriculture Department of Government;