Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Section 27] [Entire Act] Union of India - Subsection Section 27(1) in The Co-Operative Societies Act, 1912 (1)any instrument relating to shares in a registered society, notwithstanding that the assets of such society consist in whole or in part of immovable property; or
