Himachal Pradesh High Court
Indu Sharma vs . State Of H.P. & Ors. on 31 July, 2025
Indu Sharma vs. State of H.P. & Ors.
.
CWPOA No. 646 OF 2019.
31.07.2025 Present: None for the petitioner.
Mr. Hemant K. Verma, Dy. A.G., for the respondents-State.
None for the petitioner. In the interest of justice, list on 20.11.2025.
(Satyen Vaidya)
r Judge
31st July, 2025.
(Jai)
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