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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Uttar Pradesh - Subsection

Section 29(2) in U.P. Zila Panchayats (Central Transferable Cadre) Rules, 1966

(2)The service book and character roll containing entries up to the date of relief of the officer transferred, alongwith the last pay certificate as also the Provident Fund, Pass Book, if any, shall be forwarded by the Mukhya Adhikari of the relieving [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] to the Mukhya Adhikari of the [Zila Panchayat] [Substituted by U.P. Act No. 9 of 1994.] to which the officer has been transferred.