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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(2)(e) in Andhra Pradesh Districts (Formation) Act, 1974

(e)increase the area of any district, revenue division, [or Mandal] [Substituted for the words 'Taluk, Firka' by A.P. Act 1985 (w.e.f. 11-1-1984).]; diminish the area of any district, revenue division [or Mandal] [Substituted for the words 'Taluk, Firka' by A.P. Act 1985 (w.e.f. 11-1-1984).]; alter the boundaries of any district, revenue division, [or Mandal] [Substituted for the words 'Taluk, Firka' by A.P. Act 1985 (w.e.f. 11-1-1984).] alter the name of any district, revenue division [or Mandal] [Substituted for the words 'Taluk, Firka' by A.P. Act 1985 (w.e.f. 11-1-1984).]; [Proviso Repealed by Act No 14 of 1985].