Section 18 in Chhattisgarh Audyogik Nivesh Protsahan Adhiniyam, 2002
18. Commitment for project affected persons.
- The investor shall undertake to discharge his obligations for the Project Affected Persons whose land is acquired for the project by training at least one member of each family of such persons in skills that would ensure employment to the person so trained, either under the investor or otherwise.
