Gujarat High Court
Chemists And Druggists Association Of ... vs Competition Commission Of India on 7 November, 2016
Author: R.M.Chhaya
Bench: R.M.Chhaya
C/SCA/18107/2016 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SPECIAL CIVIL APPLICATION NO. 18107 of 2016
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CHEMISTS AND DRUGGISTS ASSOCIATION OF BARODA, &
2....Petitioner(s)
Versus
COMPETITION COMMISSION OF INDIA, & 4....Respondent(s)
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Appearance:
MR BHARGAV HASURKAR, ADVOCATE for the Petitioner(s) No. 1-3
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CORAM: HONOURABLE MR.JUSTICE R.M.CHHAYA
Date : 07/11/2016
ORAL ORDER
Notice returnable on 9.11.2016. Direct service is permitted today.
(R.M.CHHAYA, J.) mrp Page 1 of 1 HC-NIC Page 1 of 1 Created On Tue Nov 08 00:39:03 IST 2016