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State of Madhya Pradesh - Section

Section 4 in The Jawahar Lal Nehru Krishi Vishwa Vidyalaya Act, 1963

4. Objects of Vishwa Vidyalaya.

- The Vishwa Vidyalaya shall, among others, have the following purposes :
(a)making provision for the education in agriculture and other allied sciences;
(b)furthering the prosecution of research, particularly in agriculture and other allied sciences;
(c)undertaking field extension programs; and
(d)such other purposes related to the aforesaid with the object of improving the level of living of rural people as the State Government may, by notification, direct.