Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Odisha - Section Section 42 in The Orissa Co-operative Societies Act, 1962 42. Indirect partnership of State Government in Societies. - The State Government may provide moneys to an Apex Society for the purchase of 3hares in other Societies.
