Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 56] [Entire Act] State of Goa - Subsection Section 56(2) in The Goa, Daman and Diu Agricultural Tenancy Act, 1964 (2)The Government may, by notification, exempt any class of persons from the operation of all or any of the provisions of this Act.
