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[Cites 0, Cited by 0] [Section 606] [Entire Act]

State of Haryana - Subsection

Section 606(2) in Punjab Jail Manual

(2)Tobacco and all other substances whatsoever which are or may be intended to be used for the purpose of smoking, chewing or snuffing, and all instruments and appliances whatsoever, which may be used for or in connection with smoking, chewing or snuffing.