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[Cites 0, Cited by 0] [Section 95(1)] [Section 95] [Entire Act]

State of Sikkim - Subsection

Section 95(1)(f) in Sikkim Urban and Regional Planning and Development Act, 1998

(f)Ascertaining whether any land is being or has been developed in contravention of any provision of this Act or rules or regulations made thereunder; and