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[Cites 0, Cited by 0] [Section 44] [Entire Act]

UT Ladakh - Subsection

Section 44(2) in Ladakh Autonomous Hill Development Councils Act, 1997

(2)The allocation sanctioned in the Budget of the Council which remains unspent at the close of the financial year shall be carried forward as an additional resource available for the Budget of the following year.