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State of Jammu-Kashmir - Section

Section 2 in The Jammu and Kashmir Standards of Weights and Measures (Enforcement) Act, 1997

2. Act not apply to inter-state trade or commerce.

- Nothing in this Act, shall apply to any inter-state trade or commerce in :-
(a)any weight or measure, or
(b)any other goods which are sold, delivered or distributed by weight, measure or number.