Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(b) in Brentford Electric (India) Limited (Acquisition And Transfer Of Undertakings) Act, 1987

(b)"appointed day" means the 1st day of April, 1986;