Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(1) in Bihar State Regulation of Cold Storage Licensing Rules, 1993

(1)Application for grant of licence under subsection (1) of Section 6 shall be made in duplicate in form 2 which shall invariably be signed by the applicant: Provided that the applicant shall be bound to furnish according to the provisions of the Act and these Rules such additional information as may be required by the Licensing Authority.