National Green Tribunal
Yashaswi Fish Meal And Oil Company ... vs Union Of India on 17 July, 2020
Author: K. Ramakrishnan
Bench: K. Ramakrishnan
Item No.02:
BEFORE THE NATIONAL GREEN TRIBUNAL
SOUTHERN ZONE, CHENNAI
Appeal No. 05 of 2020 (SZ)
(Through Video Conference)
IN THE MATTER OF:
M/s. Yashaswi Fish Meal and Oil
Company
...Applicant(s)
Versus
Union of India and others.
...Respondent(s)
Date of hearing: 17.07.2020.
CORAM:
HON'BLE MR. JUSTICE K. RAMAKRISHNAN, JUDICIAL MEMBER
HON'BLE MR. SAIBAL DASGUPTA, EXPERT MEMBER
For Applicant(s): Sri. T.K. Bhaskar, Sri. Aditya
Balaji and M/s. Mathuvanthy
Mathavn
For Respondent(s): None.
ORDER
1. The above appeal was admitted on 20.02.2020 and posted to 1 30.03.2020 for appearance for parties. On 30.03.2020, it was adjourned to today by notification.
2. We have received an application for adjournment from the counsel appearing for the appellant, on the ground that his mobility isaffected on account of the present pandemic situation in the State of Karnataka.
3. When contacted, the learned counsel appearing for the appellant submitted that notice has been served and he will be filing an affidavit along with the documents showing the proof of service. There was no appearance for respondents 2 and 3 for whom alone the notice was ordered as others were found to be unnecessary parties to this proceeding.
4. It is also brought to our notice that Original Application No. 27 of 2019 is also posted today which has got some connection in respect of this matter as that application was filed by one Mr. Kishore Kumar alleging certain Coastal Regulation Zone violation in Udupi District.
5. Considering the circumstances, we feel that one more opportunity can be given to the parties to enter appearance and 2 file their response in the appeal, so, that the appeal can be made ready for hearing.
6. For appearance of respondents and filing of response in the appeal, post on 25.08.2020.
..................................J.M. (Justice K. Ramakrishnan) ..............................E.M. (Shri. Saibal Dasgupta) Appeal No. 05/2020(SZ) 17th July 2020. Sr. 3