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State of Gujarat - Section

Section 4 in Gujarat Carriage of Goods Taxation (Amendment) Act, 1964

4. Amendment of section 32 of Guj. XXXIII of 1962.- In section 32 of the principal Act, after sub-section (2) the following sub-section shall be inserted, namely:-

"(2A) Such rules may provide for the inspection or search of documents and supply of copies or extracts thereof and the fees to be levied therefor.".