Delhi High Court - Orders
The Commissioner Of Income Tax - ... vs Adobe Systems Software Ireland Ltd on 3 October, 2024
Bench: Vibhu Bakhru, Swarana Kanta Sharma
$~11 to 21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 474/2023
+ ITA 476/2023
+ ITA 477/2023
+ ITA 478/2023
+ ITA 479/2023
+ ITA 480/2023
+ ITA 481/2023
+ ITA 753/2023
+ ITA 771/2023
+ ITA 774/2023
+ ITA 415/2024
THE COMMISSIONER OF INCOME
TAX - INTERNATIONAL TAXATION -1 .....Appellant
Through: Mr Ruchir Bhatia, SSC, Mr Anant
Mann, JSC and Mr Abhishek Anand,
Advocate.
versus
ADOBE SYSTEMS SOFTWARE IRELAND LTD .....Respondent
Through: Mr Vishal Kalra, Advocate.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MS. JUSTICE SWARANA KANTA SHARMA
ORDER
% 03.10.2024
1. The Division Bench has not assembled today.
2. List on 23.01.2025.
BY ORDER (COURT MASTER) OCTOBER 03, 2024 M Click here to check corrigendum, if any This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 17/11/2024 at 13:16:02