Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 25] [Entire Act] State of Uttar Pradesh - Subsection Section 25(vi) in U.P. Distillery Industry (Employment of Workmen and Conditions of Service) Standing Orders, 1986 (vi)Failure to wear tight fitting clothes provided by the employer in accordance with the U. P. Factories Rules, 1948.
