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State of West Bengal - Section

Section 8 in The West Bengal Board of Madrasah Education Act, 1994.

8. Casual vacancies. -

If any member dies or resigns his office or ceases to be a member for any other reason, the vacancy shall be filled up by a fresh nomination or election under section 4, and the member so elected or nominated shall hold office for the unexpired portion of the term of the member whose place he fills.