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[Cites 0, Cited by 0] [Section 55(3)] [Section 55] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 55(3)(d) in Jammu and Kashmir Minor Mineral Concession, Storage, Transportation of Minerals and Prevention of Illegal Mining Rules, 2016

(d)Income Tax Clearance Certificate/Income Tax Return as provided in Income Tax Act, 1961.