Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(1) in The Gujarat Building (Control on Erection, Re-Erection and Conversion) Act, 1948 (1)any right, obligation or liability already acquired, accrued or incurred before the commencement of this Act, or
