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[Cites 0, Cited by 0] [Section 26] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 26(b) in Arunachal Pradesh (Horticultural Produce, Marketing and Processing) Board Act, 2014

(b)If the holder of the license or any of his/her servant or any person acting on his/her behalf, commits a breach of any of the terms or conditions of license; or