Section 1 in The Uttar Pradesh First Offenders Probation Act, 1938
1. Short title, extent and commencement
(1)This Act may be called the United Provinces First Offender's Probation Act, 1938.(2)It extends to the whole of Uttar Pradesh.(3)(a)This section shall come into force at once.(b)The State Government may, by notification in the Gazette, direct that all or any of the remaining provisions of this Act shall come into force in any local area on such date or dates as may be specified in such notification.
