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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Maharashtra - Subsection

Section 12(3) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005

(3)Adequate representation shall be given on the Managing Committee of the Distributary Level Association to the Water Users' Associations from Head, Middle and Tail reaches of the area of operation of Distributary Level Association and women Directors in the prescribed manner.