Section 1(3) in Telangana Land Revenue (Enhancement) Act, 1967
(3)(i)This Act, except section 3 (in so far as it relates to the class of lands specified in section 4), section 4 and section 6, shall be deemed to have come into force on the first day of July 1962.(ii)Section 3 (in so far as it relates to the class of lands specified in section 4), section 4 and section 6 shall be deemed to have come into force on the first day of July, 1967.
