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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Sikkim - Subsection

Section 5(7) in Sikkim Fire Services Act, 1981

(7)for sending the members of the fire brigade with necessary fire-fighting properties and equipments to any place beyond the limits of any area in which this Act is in force for the purpose of extinguishing fire in such place on such terms and conditions as it deems