Section 3(2)(b) in The Orissa Public Libraries Act, 2001

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State of Odisha - Subsection

Section 3(2)(b) in The Orissa Public Libraries Act, 2001

(b)Secretaries to Government in the Departments of Tourism and Culture (Culture), Higher Education, School and Mass Education, Revenue, Information and Public Relations, Panchayati Raj, Finance and Information Technology;

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State of Odisha - Subsection

Section 3(2)(b) in The Orissa Public Libraries Act, 2001