Delhi High Court - Orders
Sh. D.S. Meena vs Union Of India And Anr on 18 September, 2024
Author: Suresh Kumar Kait
Bench: Suresh Kumar Kait
$~48
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 5374/2019 & CM APPL. 23645/2019
SH. D.S. MEENA .....Petitioner
Through: Mr. Rajesh Srivastava, Advocate
versus
UNION OF INDIA AND ANR. .....Respondents
Through: Mr. Jitesh Vikram Srivastava, SPC
with Mr. Dipanshu Sharma, Advocate
for Respondent/UOI
Mr. Jasbir Bidhuri, Advocate for R-
CCRAS
CORAM:
HON'BLE MR. JUSTICE SURESH KUMAR KAIT
HON'BLE MR. JUSTICE GIRISH KATHPALIA
ORDER
% 18.09.2024 Renotify on 17.01.2025.
SURESH KUMAR KAIT, J GIRISH KATHPALIA, J SEPTEMBER 18, 2024/rk This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 21/09/2024 at 11:23:51