Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 12 in Chhattisgarh Rice Procurement (Levy) Order, 2007 12. Maintenance of records. - Every, miller and dealer shall maintain records of paddy and rice in a format prescribed by the Director.
