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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Uttarakhand - Subsection

Section 29(1)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)to prohibit or regulate the discharge of water from any drain or premises on a public street or into a river, pond, tank, well, or any other place;