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[Cites 0, Cited by 0] [Section 82] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 82(7) in Arunachal Pradesh Co-operative Societies Act, 1978

(7)If at the time of audit the accounts of the society are not found complete, the Registrar or the person authorised by him under sub-section (1) may cause the accounts to be written up-to-date at the expense of the society.