Bombay High Court
Pr Commissioner Of Income Tax 5 vs Serco Bpo Private Limited on 24 March, 2026
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
FOR REJECTION UNDER OS RULE 986 :
84. ITXA(L)/12101/2024 106. ITXA(L)/12686/2024
85. ITXA(L)/12102/2024 107. ITXA(L)/12915/2024
87. ITXA(L)/12232/2024 108. ITXA(L)/12917/2024
88. ITXA(L)/12234/2024 109. ITXA(L)/12921/2024
89. ITXA(L)/12241/2024 110. ITXA(L)/12924/2024
92. ITXA(L)/12299/2024 111. ITXA(L)/12950/2024
93. ITXA(L)/12425/2024 112. ITXA(L)/12953/2024
94. ITXA(L)/12479/2024 121. ITXA(L)/13793/2024
95. ITXA(L)/12483/2024 122. ITXA(L)/13794/2024
96. ITXA(L)/12541/2024 123. ITXA(L)/13795/2024
97. ITXA(L)/12584/2024 124. ITXA(L)/13797/2024
98. ITXA(L)/12585/2024 125. ITXA(L)/13798/2024
99. ITXA(L)/12588/2024 126. ITXA(L)/13799/2024
100. ITXA(L)/12611/2024 127. ITXA(L)/13822/2024
101. ITXA(L)/12673/2024 128. ITXA(L)/13823/2024
102. ITXA(L)/12675/2024
Before : Anil H. Laddhad
Prothonotary and Senior Master
Date : 24th March, 2026
None present for the Appellants
Mr. Uttam Rane, Advocate for Respondents (Sr. Nos. 97, 98)
P.C. : By way of last chance, in the interest of justice, Appellants to remove office objections on the Income Tax Appeals and get the same registered and / or numbered by uploading / filing compliance praecipe, within two weeks from the date of uploading of order, failing Income Tax Appeals to stand rejected for non-compliance of O.S. Rule 986.
Prothonotary and Senior Master Digitally signed by Kadam Kadam Date:
M.N. M.N. 2026.03.24 16:16:13 +0530 ::: Uploaded on - 24/03/2026 ::: Downloaded on - 24/03/2026 20:47:58 :::