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[Cites 0, Cited by 0] [Section 49(15)] [Section 49] [Entire Act]

Union of India - Subsection

Section 49(15)(c) in The Khadi And Village Industries Commission Employees (Pension) Regulations, 1984

(c)"Pay" means
(i)the emoluments as specified in Regulation 30, or,
(ii)the average emoluments as referred to in regulation 31 of the emoluments of the deceased employee of the commission have been reduced during the last 10 months of his service otherwise than as penalty;