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[Cites 0, Cited by 0] [Section 92(4)] [Section 92] [Entire Act]

Union of India - Subsection

Section 92(4)(xi) in The Juvenile Justice (Care and Protection of Children) Model Rules, 2016

(xi)inquire from under construction sites, unused buildings, hospitals, and clinics,childline services, and other local outreach workers, railway police, and other places;