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[Cites 0, Cited by 0] [Section 87] [Entire Act]

Union of India - Subsection

Section 87(2) in The Petroleum And Natural Gas (Safety In Offshore Operations) Rules, 2008

(2)These facilities shall be equipped with alarm systems (sound and light alarms for various situations of hazards including evacuation) capable of alerting the personnel to situations of hazard and accident at all times.