Madhya Pradesh High Court
Rajan vs The State Of Madhya Pradesh on 9 February, 2023
Author: Anil Verma
Bench: Anil Verma
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 16764 of 2019 (SMT. MEERA Vs THE STATE OF MADHYA PRADESH AND OTHERS) MCRC/35596/2018 Dated : 09-02-2023 Shri Vijay Vyas, learned counsel for the Petitioner .
Ms. Varsha Thakur GA appearing on behalf of Advocate General.
Counsel for the petitioner submits that the arguing counsel is not available today to argue the matter and prays for an adjournment.
List the matter after three weeks. I.R to continue till the next date of hearing.
(ANIL VERMA) JUDGE amol Signature Not Verified Signed by: AMOL N MAHANAG Signing time: 2/10/2023 10:26:41 AM