Section 307(3)(a) in The Merchant Shipping Act, 1958
(a)[a cargo ship] [ Substituted by Act 21 of 1966, Section 22, for " an equipment certificate" (w.e.f. 28.5.1966).][safety construction certificate or cargo ship construction certificate issued under section 299-A] [ Substituted by Act 63 of 2002, Section 13, for " equipment certificate issued under Section 300" (w.e.f. 1.2.2003).];