Himachal Pradesh High Court
Jaswinder Singh vs . State Of H.P. on 18 January, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
Jaswinder Singh vs. State of H.P. .
Cr.M.P(M) No. 102 of 2022 18.01.2022 Present: Mr. Ashok K. Tyagi, Advocate vice Mr. Sanjeev K. Suri, Advocate for the petitioner.
Mr. Sumesh Raj, Addl. A.G with Mr. Narinder Guleria, Addl. A.G and Mr. Kunal Thakur, Dy. A.G for the respondent.
At the request of learned counsel for the petitioner, list on 19th January, 2022.
January 18, 2022 ( Satyen Vaidya )
(naveen) Vacation Judge
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