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[Cites 0, Cited by 26] [Section 271AAA(2)] [Section 271AAA] [Entire Act]

Union of India - Subsection

Section 271AAA(2)(i) in The Income Tax Act, 1961

(i)in the course of the search, in a statement under sub-section (4) of section 132, admits the undisclosed income and specifies the manner in which such income has been derived;