Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 94(4B)] [Section 94] [Entire Act] State of Kerala - Subsection Section 94(4B)(e) in Kerala Cooperative Societies Act, 1969 (e)fraudulently put any other matter other than ballot paper in the ballot box which he is not authorised by law; or