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[Cites 0, Cited by 0] [Section 8A(1)] [Section 8A] [Entire Act]

State of Assam - Subsection

Section 8A(1)(a) in Assam Khadi and Village Industries Board Act, 1955

(a)Executive Committee consisting of seven members of whom five members shall be appointed by the Board and the remaining two shall be nominated by the State Government from amongst the members of the Board ; and