Sikkim High Court
Jigmi Phunchok Bhutia vs Aishwarya Rai And Ors on 10 April, 2023
Author: Bhaskar Raj Pradhan
Bench: Bhaskar Raj Pradhan
Court No. 3.
HIGH COURT OF SIKKIM
Record of Proceedings
WP(C) No. 9 of 2023
JIGMI PHUNCHOK BHUTIA PETITIONER
VERSUS
AISHWARYA RAI & OTHERS RESPONDENTS
Date: 10/4/2023
CORAM :
HON'BLE MR. JUSTICE BHASKAR RAJ PRADHAN, J.
For Petitioner : Mr. Souri Ghosal and Mr. Amresh Kumar, Advocates ...
Learned counsel for the petitioner submits that in view of subsequent developments, the Writ Petition has become infructuous and seeks to withdraw the same.
Considered and allowed.
In view of the same, the Writ Petition stands disposed of as withdrawn.
Judge
Index : Yes / No
Internet : Yes / No
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