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[Cites 0, Cited by 0] [Section 21(1)] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(1)(a) in The Indian Medicine Central Council Act, 1970

(a)that the courses of study and examination to be undergone in, or the proficiency required from candidates at any examination, held by, any University, Board or medical institution, or