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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(iv) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(iv)There shall be a department of Pharmaceutics with a separate laboratory of 30' x 40' for dispensing, hospital and clinical pharmacy with gas, water, drainage and electrical connections on the table. A preparation room, a room for laboratory staff may be provided adjacent to the laboratory. A machine room of 30' x 40' shall also be provided with electrical plug points for fixing all the pharmaceutical machineries as required under the syllabus and making it operational for the use of the students. Gas and water supply with drainage shall also be provided at appropriate points. This machine room shall be in continuity with the Pharmaceutics laboratory.