Supreme Court - Daily Orders
M/S. Diksha Holdings Limited vs Comunidade Of Poinguinim And Ors. on 21 November, 2016
Bench: Madan B. Lokur, Adarsh Kumar Goel
ITEM NO.52 COURT NO.6 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No.31260/2015
(Arising out of impugned final judgment and order dated 18/04/2015
in FA No. 40/2009 passed by the High Court of Bombay at Goa)
M/S. DIKSHA HOLDINGS LIMITED Petitioner(s)
VERSUS
COMUNIDADE OF POINGUINIM & ORS. Respondent(s)
(with interim relief and office report)
WITH
SLP(C) No. 29892/2015
(With Interim Relief and Office Report)
Date : 21/11/2016 These petitions were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Ms. Binu Tamta, AOR
Mr. Dhruv Tamta, Adv.
For Respondent(s) Mr. Pratap Venugopal, Adv.
Ms. Surekha Raman, Adv.
Ms. Niharika, Adv.
Mr. Aman Shukla, Adv.
Ms. Kanika Kalaiyarasan, Adv.
for M/s. K.J. John & Co.
UPON hearing the counsel the Court made the following
O R D E R
On the request of learned counsel for the petitioner, list the matter in the month of January, 2017. Liberty to file additional documents.
Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.11.21 16:47:32 IST (SANJAY KUMAR-I) (JASWINDER KAUR) AR-CUM-PS COURT MASTER Reason: