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[Cites 0, Cited by 1] [Section 17(1)] [Section 17] [Entire Act]

State of Karnataka - Subsection

Section 17(1)(c) in Karnataka Co-Operative Societies Act, 1959

(c)[ carries on [***] [Clauses (c) and (d) inserted by Act 71 of 1976 w.e.f. 03.11.1976.] business of the kind carried on by such co-operative society;