Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 9] [Entire Act] State of Maharashtra - Subsection Section 9(b) in The Shivraj Fine Art Litho Works (Acquisition And Transfer Of Undertaking) Act, 1984 (b)where a direction has been issued by the State Government under sub¬section (1) of section 6, vest in the new Government company,
